Delhi High Court - Orders
Minto Road Puja Samity vs Estate Officer And Ors on 11 May, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7695/2023 & CM APPL. 29752/2023
MINTO ROAD PUJA SAMITY .....Petitioner
Through: Mr. Shailesh Kumar Sinha, Ms.
Suman Kumar, Mr. Abhishek
Dudpuri and Ms. Sandhya
Somvanshi, Advocates.
versus
ESTATE OFFICER AND ORS .....Respondents
Through: Mr. Himanshu Pathak, SPC with Mr.
Mohit Gutpa, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 11.05.2026
1. It is already 4:45 P.M. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 30th October, 2026.
3. Interim order(s), if any, to continue.
SANJEEV NARULA, J MAY 11, 2026/hc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/05/2026 at 21:28:09