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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(3) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(3)"Board" or "Board of Directors" means the governing body of a co-operative by whatever name called, to which the direction of the affairs of the cooperative is entrusted by the articles of association of that co-operative;