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Dda (Slum) Sc/St Engineer Association ... vs Delhi Urban Shelter Improvement Board ... on 4 December, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.15                              COURT NO.5                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

          Petition(s) for Special Leave to Appeal (C)                Nos.11980-11981/2017

     [Arising out of impugned final judgment and order dated 21-12-2016
     in LPA No. 266/2013 and order dated 21-12-2016 in LPA No. 605/2013
     passed by the High Court of Delhi at New Delhi]

     DDA (SLUM) SC/ST ENGINEER ASSOCIATION (REGD) & ORS.Petitioner(s)

                                                    VERSUS

     DELHI URBAN SHELTER IMPROVEMENT BOARD
     CHIEF EXECUTIVE OFFICER & ORS.                                     Respondent(s)

     (IA No. 107346/2021 - APPLICATION FOR PERMISSION, IA No. 95798/2017
     - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 04-12-2024 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Petitioner(s)                 Mr. Amit Gupta, Adv.
                                       Mr. Kshitij Vaibhav, Adv.
                                       Mr. Arun Singh, Adv.
                                       Ms. Muskan Nagpal, Adv.
                                       M/S. Mitter & Mitter Co., AOR

     For Respondent(s)                 Mr. Ajay Vikram Singh, AOR
                                       Mrs. Priyanka Singh, Adv.
                                       Mr. M.Aamir Faiyaz, Adv.
                                       Mr. Shubham Singh, Adv.

                                       Mr. Gaurav Kejriwal, AOR
                                       Ms. Binu Tamta, AOR
                                       Mr. Arvind Kumar Gupta, AOR
                                       Mr. Ashwani Kumar, AOR

                                        Mr. Nitin Mishra, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Leave granted.

List the petition on 6th March, 2025.

(KAVITA PAHUJA) 10:55:59 IST Reason: (ANU BHALLA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 1