Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 4 in The Representation of the People (Amendment) Act, 1966 4. 4 to 62. [Repealed]; Sections 4 to 60 rep. by s. 2 and the First Schedule, ibid. (w.e.f. 20-12-1974).
