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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(e) in The Maharashtra University of Health Sciences Act, 1998

(e)incur expenditure on any developmental work from the funds received from the Government or University Grants Commission or any person or body for the purposes other that the purposes for which the funds are received;