Calcutta High Court
Shri Amit Bhar vs Sri Dhananjoy Bhar & Ors on 20 February, 2019
Author: Soumen Sen
Bench: Soumen Sen
APD No.426 of 2015
TS No.3 of 2003
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SHRI AMIT BHAR
-Versus-
SRI DHANANJOY BHAR & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
The Hon'ble JUSTICE RAVI KRISHAN KAPUR Date : 20th February, 2019.
The Court : Since one of us (Soumen Sen, J.) had appeared for one of the parties in the suit, the matter is released from our list.
Let the matter be placed before The Hon'ble The Acting Chief Justice for assignment.
(SOUMEN SEN, J.) (RAVI KRISHAN KAPUR, J.) A/s.