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Calcutta High Court

Shri Amit Bhar vs Sri Dhananjoy Bhar & Ors on 20 February, 2019

Author: Soumen Sen

Bench: Soumen Sen

                                     APD No.426 of 2015
                                       TS No.3 of 2003

                           IN THE HIGH COURT AT CALCUTTA
                            Civil Appellate Jurisdiction
                                    ORIGINAL SIDE


                                             SHRI AMIT BHAR

                                               -Versus-

                                             SRI DHANANJOY BHAR & ORS.


       BEFORE:
       The Hon'ble JUSTICE SOUMEN SEN

The Hon'ble JUSTICE RAVI KRISHAN KAPUR Date : 20th February, 2019.

The Court : Since one of us (Soumen Sen, J.) had appeared for one of the parties in the suit, the matter is released from our list.

Let the matter be placed before The Hon'ble The Acting Chief Justice for assignment.

(SOUMEN SEN, J.) (RAVI KRISHAN KAPUR, J.) A/s.