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State of Odisha - Section

Section 122 in Grama Panchayats Rules, 1968

122.

The annual, the first supplementary or revised and the second supplementary or revised budget of a Grama Panchayat shall, after being sanctioned by the Panchayat, [be placed before the Grama Sasan] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] by 7th March, 7th August and 7th March respectively.