Section 11 in The Rajasthan Minimum Wages Rules, 1959
11. Meetings.
- The Chairman may subject to the provisions of rule 12 call a meeting of the Committee, or the Board as the case may be, at any time he thinks fit :Provided that on a requisition in writing from not less than one-half of the members, the Chairman shall call a meeting within fifteen days from the date of receipt of such requisition.
