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[Cites 0, Cited by 0] [Section 56A] [Entire Act]

State of Rajasthan - Subsection

Section 56A(7) in The Rajasthan Agricultural Produce Markets Rules, 1963

(7)The sellers of the private consumer-farmer market shall not sell more than such quantities of their produce to a consumer at one time, as may be specified by the Government from time to time.