Calcutta High Court
M/S. Duncans Industries Ltd vs Aska Roadways P on 13 December, 2019
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-23
CP 346 of 2006
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
M/S. DUNCANS INDUSTRIES LTD.
AND
ASKA ROADWAYS P
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 13th December, 2019.
The Court : The matter is placed at the instance of the Registry of this Court. Today, when the matter is called on, none appears in support of the application even in the second call, nor any accommodation is prayed for. Accordingly, the application, CP No.346 of 2006 stands dismissed for want of prosecution.
Interim order, passed in this application, if any, stands vacated. The concerned department and the computer section are directed to take note of the dismissal of the application and make necessary entries in the ledger as well as in the electronic records of this Court.
(ASHIS KUMAR CHAKRABORTY, J.) akg/