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Calcutta High Court

M/S. Duncans Industries Ltd vs Aska Roadways P on 13 December, 2019

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

OD-23
                                        CP 346 of 2006

                            IN THE HIGH COURT AT CALCUTTA
                                   Original Jurisdiction
                                     ORIGINAL SIDE



                                                                    IN THE MATTER OF :
                                                         M/S. DUNCANS INDUSTRIES LTD.
                                                                                  AND
                                                                     ASKA ROADWAYS P



   BEFORE:
   The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

Date : 13th December, 2019.

The Court : The matter is placed at the instance of the Registry of this Court. Today, when the matter is called on, none appears in support of the application even in the second call, nor any accommodation is prayed for. Accordingly, the application, CP No.346 of 2006 stands dismissed for want of prosecution.

Interim order, passed in this application, if any, stands vacated. The concerned department and the computer section are directed to take note of the dismissal of the application and make necessary entries in the ledger as well as in the electronic records of this Court.

(ASHIS KUMAR CHAKRABORTY, J.) akg/