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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(ar) in Telecom Commercial Communications Customer Preference Regulations, 2018

(ar)"Preference of Time band and Day type for Commercial Communication" means preference exercised by the customer to permit unsolicited commercial communications only during time slots and type of days out of choices for time band(s) and types of day(s) made available in the relevant regulations;