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Calcutta High Court (Appellete Side)

Bodhisattwa Mahapatra vs The West Bengal University Of Health ... on 16 April, 2018

Author: Arindam Sinha

Bench: Arindam Sinha

                                               1


306     16.04.18
suman
Ct.4



                                   W.P. 4713 (W) of 2018



                                     Bodhisattwa Mahapatra
                                            Versus
                           The West Bengal University of Health Sciences &
                   Ors.




                          Mr. Bodhisattwa Mahapatra
                                           ... ...Petitioner (in person)

                          Mr. Partha Sarathi Chattopadhyay
                                ...P.A. to Controller of Examinations, The West
                                       Bengal University of Health Sciences




                          Petitioner appears in person. He seeks review of answer

                     scripts of Theory Paper -I and II in Surgery and Theory

                     Paper - I and II in Obstetrics and Gynecology of M.B.B.S. 3rd

                     Professional Part-II, Examinations, 2018 taken by him.

                            Mr.   Partha   Sarathi   Chattopadhyay   appears   and

                     submits, though there is no provision for review but the

                     University will appoint an examiner to review the answer

                     scripts upon payment of fees therefor put in by petitioner.

                     Petitioner submits, on intimation he shall do so.

                          The University will inform petitioner the quantum of fees

                     to be deposited by 30th April, 2018. The fees are to be put in
                          2

by 4th May, 2018. Upon review of the answer scripts the

result should be made known to petitioner by 15th May,

2018.

   Since no affidavits were called for, respondents cannot

be deemed to have admitted the allegations made.

Writ petition is disposed of.

( Arindam Sinha, J. )