Calcutta High Court (Appellete Side)
Bodhisattwa Mahapatra vs The West Bengal University Of Health ... on 16 April, 2018
Author: Arindam Sinha
Bench: Arindam Sinha
1
306 16.04.18
suman
Ct.4
W.P. 4713 (W) of 2018
Bodhisattwa Mahapatra
Versus
The West Bengal University of Health Sciences &
Ors.
Mr. Bodhisattwa Mahapatra
... ...Petitioner (in person)
Mr. Partha Sarathi Chattopadhyay
...P.A. to Controller of Examinations, The West
Bengal University of Health Sciences
Petitioner appears in person. He seeks review of answer
scripts of Theory Paper -I and II in Surgery and Theory
Paper - I and II in Obstetrics and Gynecology of M.B.B.S. 3rd
Professional Part-II, Examinations, 2018 taken by him.
Mr. Partha Sarathi Chattopadhyay appears and
submits, though there is no provision for review but the
University will appoint an examiner to review the answer
scripts upon payment of fees therefor put in by petitioner.
Petitioner submits, on intimation he shall do so.
The University will inform petitioner the quantum of fees
to be deposited by 30th April, 2018. The fees are to be put in
2
by 4th May, 2018. Upon review of the answer scripts the
result should be made known to petitioner by 15th May,
2018.
Since no affidavits were called for, respondents cannot
be deemed to have admitted the allegations made.
Writ petition is disposed of.
( Arindam Sinha, J. )