Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Goa - Subsection

Section 192(7) in Goa Prisons Rules, 2006

(7)Prisoners to bathe themselves daily. - Issue of Coconut Oil - (i) all prisoners shall bathe themselves every day regularly unless excused by the Medical Officer.(ii)Subject to the provisions of (iii) and (iv), no prisoner shall be permitted to purchase or receive any hair oil except coconut oil, which shall be supplied to all prisoners free of cost.(iii)28 grams of coconut oil will be supplied once a week to women, Sikhs and 14 grams to other prisoners.(iv)Notwithstanding anything contained in (ii), Class I prisoners may purchase hair oil at their cost from the Canteen. Where there is no Canteen, such prisoners may obtain their supply of hair oil through their friends or relations:Provided that no such prisoner shall be allowed to purchase or receive more than 225 grams of hair oil per month.