Himachal Pradesh High Court
Frankfinn Aviation Services vs . Hppeirc And Others on 17 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Frankfinn Aviation Services Vs. HPPEIRC and others .
CMPMO No. 409 of 2018 17.10.2022 Present: Mr. Aman Sood, Advocate, for the petitioners.
Mr. Naresh Kaul, Advocate for respondents No. 1 and 2.
As per report of the Registry, notice issued to respondent No. 3 is awaited. Be awaited for a further period of two weeks. List thereafter.
r (Ajay Mohan Goel)
Judge
October 17, 2022
(narender)
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