Himachal Pradesh High Court
Bhupinder Singh vs . Board Of Directors & Anr. on 26 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Bhupinder Singh vs. Board of Directors & Anr.
.
CWPOA No.1542 of 2020 26.07.2018 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioners.
Ms. Shubh Mahajan, Advocate, for the respondents.
CMP-T No.655 of 2022 For the reasons stated in the application, the same is allowed. The application stands disposed of.
r CWPOA No.1542 of 2020 List for final hearing in the month of October, 2022.
(Sandeep Sharma) Judge 26th July, 2022 (shankar) ::: Downloaded on - 26/07/2022 20:04:52 :::CIS