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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Daman and Diu - Subsection

Section 22(1)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)a registered dealer, who is required to furnish security under the provisions of this Regulation, has failed to furnish or maintain such security; or