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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(b) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(b)The licensee shall, at least fifteen days before the commencement of the excavation operations, give notice in writing of such operations to the Director, the District Collector and the owner of the land to be excavated if the licensee is not such owner;