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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(3)(xxix) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxix)ensure monthly verification of all records and registers by the Management Committee set up under rule 39 of the rules;