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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Nagaland - Subsection

Section 36(2)(i) in The Nagaland Excise Act, 1967

(i)prescribing the scale of fees or the manner of fixing the fees payable in respect of any privilege, licence, permit or pass or in respect of storing of any intoxicant;