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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(5) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(5)All trophies which had been killed or captured in contravention of the conditions of the licence or these rules of the Wild Life (Protection) Act, 1972 including specimens smaller than the minimum dimensions specified, shall be deemed to be Government property under Section 39