Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 158 in Reductions and Remissions (Andhra Pradesh) 158. Revision of Market values in Urban areas, Sec'bad Cantonment area and Rural areas in State vide G.O. Ms. No. 157, Rev. (Regn. I), Dept., Dated 30.3.2013.
