Section 22(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)The State Government shall arrange for the Constitution or reconstitution of the Zila Panchayat before the expiry of the term of the existing Zila Panchayat, if any, or whenever otherwise required for the purposes of this Act.
