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Union of India - Section

Section 6 in The Navy (Enrolment) Regulations, 1965

6. Mode of enrolment.

- If, after complying with the provisions of regulation 5 the enrolling officer is satisfied that the person desirous of being enrolled fully understands the questions put to him and consents to the conditions of service, and if such officer perceives no impediment, he shall sign and shall also cause such person to sign the enrolment paper, and such person shall thereupon be deemed to be enrolled.