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Madhya Pradesh High Court

Manmohan vs The State Of Madhya Pradesh on 12 July, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 27691 of 2023 (MANMOHAN Vs THE STATE OF MADHYA PRADESH) Dated : 12-07-2023 Proxy counsel for the applicant.

Shri Pramod Choubey - Government Advocate for the State.

As prayed by learned counsel appearing for the applicant, list the matter after four weeks.

(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.07.12 12:23:12 +05'30'