Madhya Pradesh High Court
Manmohan vs The State Of Madhya Pradesh on 12 July, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 27691 of 2023 (MANMOHAN Vs THE STATE OF MADHYA PRADESH) Dated : 12-07-2023 Proxy counsel for the applicant.
Shri Pramod Choubey - Government Advocate for the State.
As prayed by learned counsel appearing for the applicant, list the matter after four weeks.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.07.12 12:23:12 +05'30'