Section 25 in Tamil Nadu Apartment Ownership Act, 1994
25. Act to override other laws.
(1)The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any custom, usage or agreement or decree or order of a Court, Tribunal or other authority.(2)Save as otherwise provided in sub-section (1), the provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force.
