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State of Rajasthan - Section

Section 7 in The Rajasthan Technical University Act, 2006

7. University to be open to all classes and creeds.

- The University shall be open to all persons irrespective of race, class, creed or sex;Provided that the University may-
(i)restrict the eligibility of admission to the courses of study of the University;
(ii)make reservations in favour of the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, girl students and other categories in accordance with any law or orders of the State Government for the time being in force.