Calcutta High Court
Mr vs Basu on 16 May, 2023
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-3
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2023
In PLA/315/2000
IN THE GOODS OF BANWARI LAL PASARI (DEC.)
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 16th May, 2023.
Appearance:
Mr. Dhruba Ghosh, Sr. Adv.
Mr. R. Medora, Adv.
Mr. V. Basu, Adv.
Mr. D. N. Chunder, Adv.
Mr. M. Mukherjee, Adv.
Ms. V. Gupta, Adv.
The Court : Affidavit-of-service filed is kept in the record. GA/1/2023 is filed with a prayer for revocation of probate granted in respect of last Will and Testament of Late Banwari Lal Pasari. Copy is served. Affidavit-in-opposition is to be filed within one week after Vacation. Affidavit-in-reply, if any, to be filed within one week thereafter.
Let the matter appear in the list on 22nd June, 2023.
(SUGATO MAJUMDAR, J.) mg