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Calcutta High Court

Mr vs Basu on 16 May, 2023

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-3
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    Testamentary and Intestate Jurisdiction
                               ORIGINAL SIDE

                             IA NO. GA/1/2023
                              In PLA/315/2000

             IN THE GOODS OF BANWARI LAL PASARI (DEC.)


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th May, 2023.

Appearance:

Mr. Dhruba Ghosh, Sr. Adv.
Mr. R. Medora, Adv.
Mr. V. Basu, Adv.
Mr. D. N. Chunder, Adv.
Mr. M. Mukherjee, Adv.
Ms. V. Gupta, Adv.
The Court : Affidavit-of-service filed is kept in the record. GA/1/2023 is filed with a prayer for revocation of probate granted in respect of last Will and Testament of Late Banwari Lal Pasari. Copy is served. Affidavit-in-opposition is to be filed within one week after Vacation. Affidavit-in-reply, if any, to be filed within one week thereafter.
Let the matter appear in the list on 22nd June, 2023.
(SUGATO MAJUMDAR, J.) mg