Supreme Court - Daily Orders
The Commissioner Of Income Tax, ... vs M/S. Islamic Academy Of Education on 24 April, 2025
ITEM NO.113 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4272/2016
THE COMMISSIONER OF INCOME TAX, MANGALORE & ANR. Appellant(s)
VERSUS
M/S. ISLAMIC ACADEMY OF EDUCATION Respondent(s)
WITH
C.A. No. 4273/2016 (IV-A)
Date : 24-04-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Appellant(s) :
Mr. Ragahvendra P Shankar, A.S.G.
Mr. Rupesh Kumar, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Karan Lahiri, Adv.
Mr. Piyush Beriwal, Adv.
For Respondent(s) :
Mr. K. V. Mohan, AOR
Mr. R.k.raghavan, Adv.
Mr. K.v.balakrishnan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. As prayed for, matter is adjourned.
2. List after six weeks.
Signature Not Verified(CHANDRESH) (POOJA SHARMA) Digitally signed by CHANDRESH ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Date: 2025.04.24 18:08:49 IST Reason: