Delhi High Court - Orders
Indranil Mukherjee & Anr vs Mohammad Imran Shamsi And Anr on 22 December, 2025
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 718/2025, CM APPL. 80791/2025, CM APPL.
80792/2025, CM APPL. 80793/2025, CM APPL. 80794/2025, CM
APPL. 80795/2025
INDRANIL MUKHERJEE & ANR. .....Appellants
Through: Mr. Ankur Goshuwami and Mr.
Kunal, Advocates.
versus
MOHAMMAD IMRAN SHAMSI AND ANR. .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 22.12.2025
1. The Hon'ble Division Bench has not assembled today.
2. List this case on 07.01.2026.
BY ORDER (COURT MASTER) DECEMBER 22, 2025/MR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:23:45