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Delhi High Court - Orders

Indranil Mukherjee & Anr vs Mohammad Imran Shamsi And Anr on 22 December, 2025

                          $~13
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         RFA(COMM) 718/2025, CM APPL. 80791/2025, CM APPL.
                                    80792/2025, CM APPL. 80793/2025, CM APPL. 80794/2025, CM
                                    APPL. 80795/2025
                                    INDRANIL MUKHERJEE & ANR.                                                              .....Appellants
                                                                  Through:            Mr. Ankur Goshuwami and Mr.
                                                                                      Kunal, Advocates.
                                                                  versus

                                    MOHAMMAD IMRAN SHAMSI AND ANR.                                                         .....Respondents
                                               Through: None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
                                                                  ORDER

% 22.12.2025

1. The Hon'ble Division Bench has not assembled today.

2. List this case on 07.01.2026.

BY ORDER (COURT MASTER) DECEMBER 22, 2025/MR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:23:45