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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab Cattle Fairs (Regulation) Act, 1967

(2)A licence referred to in sub-section (1) shall be in such form and shall be issued in such manner, on payment of such fee and by such authority, as may be prescribed.