Bombay High Court
Bharati Uday Vaidya vs Union Of India Thr. Ministry Of Defence ... on 8 November, 2019
Bench: Ranjit More, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 439 OF 2019
Bharati Uday Vaidya ....Petitioner
V/S
Union Of India Thr. Ministry Of Defence And ....Respondent
Ors Subhradeep Banerjee i/by.Darryl Paul Barretto for Petitioner. Vinod Joshi for UOI.
CORAM : RANJIT MORE. & M. S. KARNIK, JJ DATE : 8th November, 2019 P.C. :
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