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UT Chandigarh - Section

Section 2 in The Punjab General Sales Tax (Amendment) Act, 1999

2. In Section 2,-

(i)for the words "the Punjab General Sales Tax Act, 1948", the words "the Punjab General Sales Tax Act, 1948 as applicable to the Union territory of Chandigarh" shall be substituted;
(ii)for the words "State Government", the word "Administrator" shall be substituted.