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State of Odisha - Section

Section 3 in The Shri Jagannath Temple Prasikhyana Regulations, 2003

3. Constitution of the Mandali.

(1)The Managing Committee shall constitute an advisory committee, to be known as Srimandira Prasikhyana Upadestha Mandali.
(2)The Mandali shall consists of eleven members including the ex officio members, namely
(a)The Administrator, who shall be the ex officio Chairman;
(b)Two members from the Managing Committee;
(c)The Officer-in-charge of Prasikhyana section of the Temple Office, who shall be the ex officio member;
(d)Two persons from among the Sevaks of the temple;
(e)Four persons from among scholars, researchers and writers on Jagannath culture, eminent educationist and prominent persons in the field of religion culture, philosophy and charitable activities; and
(f)An Officer from temple cadre shall be nominated as an ex officio member, who shall be the Convenor of the Mandali.