Chattisgarh High Court
Santosh Kumar Nai vs State Of Chhattisgarh 10 Wps/5583/2018 ... on 29 August, 2018
Author: P. Sam Koshy
Bench: P. Sam Koshy
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WRIT PETITION (S) NO.5577 OF 2018
1. Santosh Kumar Nai S/o Shri Balram Nai Aged About 39 Years Working As
Lecturer ( L B ) And Posted At Government Higher Secondary School
Jora, Block Bilaigarh District Baloda Bazar Bhatapara Chhattisgarh.,
District : Balodabazar-Bhathapara, Chhattisgarh
2. Sangita Shriwas D/o Shri Ram Nivas Shriwas Aged About 36 Years
Working As Lecturer ( L B ) And Posted At Government High School
Jamgahan, Block Bilaigarh, District Balodabazar - Bhatapara
Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
3. Rati Sahu Shri Kamleshwar Prasad Sahu Aged About 35 Years Working
As Lecturer ( L B ) And Posted At Government High School Pirda, Block
Bilaigarh District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
4. Meghsingh Kanwar S/o Shri Gaindlal Kanwar, Aged About 33 Years
Working As Teacher ( L B ) And Posted At Government Middle School
Rankadih, District Dhamtari Chhattisgarh., District : Dhamtari,
Chhattisgarh
5. Tikeshwar Yadav S/o Gokulram Yadav Aged About 34 Years Working As
Teacher ( L B ) And Posted At Government Higher Secondary School
Bhotha, Block Magarlod, District Dhamtari Chhattisgarh., District :
Dhamtari, Chhattisgarh
6. Smt. Pratibha Singh D/o Ram Kumar Singh Jaisindhu Aged About 33
Years Working As Teacher ( L B ) And Posted At Government Higher
Secondary School Sargi, Block Magarlod, District Dhamtari Chhattisgarh.,
District : Dhamtari, Chhattisgarh
7. Dinesh Kumar Jatav S/o Shri Mersingh Jatav Aged About 41 Years
Working As Teacher ( L B ) And Posted At Government Higher Secondary
School Sargi, Block Magarlod, District Dhamtari Chhattisgarh., District :
Dhamtari, Chhattisgarh
8. Kuleshwar Kanwar S/o Shri Rewaram Kanwar Aged About 33 Years
Working As Lecturer ( L B ) And Posted At Government Higher Secondary
School Sargi, Block Magarlod District Dhamtari Chhattisgarh., District :
Dhamtari, Chhattisgarh
...Petitioner(s)
Versus
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat
Mahanadi Bhawan, Mantralaya New Raipur District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
2. Chief Executive Officer, Zila Panchayat Dhamtari District Dhamtari
Chhattisgarh., District : Dhamtari, Chhattisgarh
3. Chief Executive Officer, Zila Panchyat Baloda Bazar, District Baloda Bazar
Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. District Education Officer, Dhamtari, District Dhamtari Chhattisgarh.,
District : Dhamtari, Chhattisgarh
5. District Education Officer, Baloda Bazar, District Baloda Bazar Bhatapara
Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh.
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... Respondent(s)
For Petitioner(s) : Shri Vinod Kumar Sharma,Advocate. For Respondent-State : Shri SP Kale, Dy. Advocate General.
Hon'ble Shri Justice P. Sam Koshy Order on Board 29.08.2018
1. Learned counsel for the parties would submit that the issue raised in this petition is squarely covered by order dated 28.11.2017 passed by this Court in WPS No.2530 of 2017 (Mukesh Kumar Patel and another Vs. State of Chhattisgarh and another) and batch of petitions wherein the circular dated 23.04.2016 has been quashed, petitions allowed and it has been declared that the petitioners therein shall be entitled to obtain the benefit of revised pay-scale on completion of 8 years service by including the services rendered by them on a lower post or on the same post.
2. In view of the aforesaid submission and the impugned order and action is based on circular dated 23.04.2016 which has been quashed in the case referred to herein above, the petition also deserves to be allowed with the direction that the petitioner(s) shall be entitled to obtain the benefit of revised pay-scale on completion of 8 years service by including the services rendered by him / her on a lower post or on the same post.
3. No order as to costs.
Sd/-
(P. Sam Koshy Judge inder