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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(5) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(5)The Grievance Redressal Committee may grant or refuse, interim relief, if any, prayed by the street vender and reasons therefor shall be recorded in writing;