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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2) in Telangana Public Conveyances Act, 1956

(2)It extends, subject to the provisions of section 38, to the cities of Hyderabad and Secunderabad and shall come into force in the said cities from such date as Government may by notification in the Official Gazette appoint.