Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(4) in The Coal Mines Regulations, 2011 (4)Material for use in mine haulage tracks and standard in respect of construction, layout inspection of haulage tracks shall be in accordance with the guidelines notified by the Chief Inspector from time to time.
