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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(d) in Police Regulations, Calcutta, 1968

(d)The charges for all "State" telegrams shall be paid by service stamps. "Special Police" and "Express State" telegrams may be received by the telegraph offices for despatch without prepayment but the charges must be paid into the office concerned within twenty-four hours.