Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(ii) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018 (ii)One representative from the district of Vellore or Krishnagiri or Cuddalore or Villupuram or Tiruvannamalai or Ariyalur or Perambalur;
