Delhi High Court - Orders
South Delhi Municipal Corporation vs Association Of State Road Transport ... on 26 September, 2025
$~40 to 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10752/2017 & CM APPL. 44090/2017
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
41
+ W.P.(C) 2555/2018 & CM APPL. 10546/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
42
+ W.P.(C) 2562/2018 & CM APPL. 10555/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
43
+ W.P.(C) 10758/2017 & CM APPL. 44096/2017, CM APPL.
7709/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
44
Page 1 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/09/2025 at 00:04:45
+ W.P.(C) 2458/2018 & CM APPL. 10219/2018, CM APPL.
49339/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
M/A ALL INDIA MANGEMENT ASSOCITAION .....Respondent
45
+ W.P.(C) 2460/2018 & CM APPL. 10222/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
46
+ W.P.(C) 2462/2018 & CM APPL. 10225/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
47
+ W.P.(C) 2464/2018 & CM APPL. 10229/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
48
+ W.P.(C) 2559/2018 & CM APPL. 10551/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
Page 2 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/09/2025 at 00:04:45
ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
49
+ W.P.(C) 2561/2018 & CM APPL. 10553/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
50
+ W.P.(C) 2571/2018 & CM APPL. 10572/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
51
+ W.P.(C) 2574/2018 & CM APPL. 10577/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
52
+ W.P.(C) 2463/2018 & CM APPL. 10227/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
53
Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/09/2025 at 00:04:45
+ W.P.(C) 2537/2018 & CM APPL. 10473/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI .....Respondent
54
+ W.P.(C) 2538/2018 & CM APPL. 10475/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
55
+ W.P.(C) 2558/2018 & CM APPL. 10549/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
56
+ W.P.(C) 2563/2018 & CM APPL. 10561/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
57
+ W.P.(C) 2568/2018 & CM APPL. 10568/2018
Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/09/2025 at 00:04:45
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
58
+ W.P.(C) 2570/2018 & CM APPL. 10570/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
59
+ W.P.(C) 2575/2018 & CM APPL. 10579/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
60
+ W.P.(C) 2577/2018 & CM APPL. 10584/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
61
+ W.P.(C) 8957/2018 & CM APPL. 34431/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Page 5 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/09/2025 at 00:04:45
versus
INDO GLOBAL SOCIAL SERVICE SOCIETY & ANR
.....Respondents
Appearance:-
For Petitioners
Ms. Madhu Tewatia and Mr. Adhirath Singh, Advocates in Item 40 to 61
For Respondents
Mr. Nishant Shokeen, Advocate for ASRTU in Item Nos. 40, 42, 52, 53, 54,
55, 56, 57, 58, 59, 60
Email: [email protected]
Mob: 9999966646
Mr. Abhay Sahai, Ms. Pallavi Govil & Ms. Aishy Dey, Advocates in Item
61
Ms. Rupali Singh, Advocate for (All India Management Association) in
Item 41, 43 to 51
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 26.09.2025
1. This Court is informed that Civil Appeal No. 6711/2022 is still pending before the Supreme Court, with the next date being 06th October, 2025.
2. At request, re-notify on 18th March, 2026.
MINI PUSHKARNA, J SEPTEMBER 26, 2025 au Page 6 of 6 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/09/2025 at 00:04:45