Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 342(5)] [Section 342] [Entire Act] State of Bihar - Subsection Section 342(5)(b) in The Bihar Municipal Act, 2007 (b)the matter connected with the display of licence, inspection of premises, power of inspectors, and such other matters as may be deemed necessary.