Orissa High Court
Aishwarya Mohanty vs State Of Odisha & Ors on 6 November, 2024
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 26686 of 2024
Aishwarya Mohanty ........ Appellant(s)
Mr. Gopinath Mishra, Adv.
-Versus-
State of Odisha & Ors. .......... Respondent(s)
Mr. Ansuman Sethy, ASC
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
06.11.2024 Order No.
01. 1. This matter is taken up through hybrid arrangement.
2. Heard.
3. Learned counsel for the Petitioner submits that despite a favourable opinion by the HOD, Department of Oral and Maxillofacial Pathology the Petitioner's case for extension of her service period was not considered.
4. Learned counsel for the State is directed to take instruction in the matter.
5. List this matter on 11th November, 2024.
( Dr. S.K. Panigrahi) Signature Not Verified Judge Digitally Signed Murmu Signed by: LITARAM MURMU Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Cuttack Date: 07-Nov-2024 19:53:40