Section 3(1)(c) in The Rajasthan Housing Schemes (Land Acquisition) Act, 1960

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State of Rajasthan - Subsection

Section 3(1)(c) in The Rajasthan Housing Schemes (Land Acquisition) Act, 1960

(c)in section 23-

(i)in clause first of sub-section (1), after the words and figure "section 6", the words, "or at the relevant date, whichever is less" had been inserted; and

(ii)sub-section (2) had been omitted.

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State of Rajasthan - Subsection

Section 3(1)(c) in The Rajasthan Housing Schemes (Land Acquisition) Act, 1960