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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(1)The certificate of vending shall be issued under any of the following categories, namely:—
(a)a stationary vendor;
(b)a mobile vendor; or
(c)any other category as may be specified in the scheme.