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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1)(ii) in The Rajasthan Accounts Service Rules, 1954

(ii)that the seniority inter-se of persons appointed to the Service on the result of one and the same examination, except those who do not join the Service when a vacancy is offered to the, shall follow the order In which they have been placed in the list prepared by the Commission under rule 25,