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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(2)(o) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(o)liaison with the State Child Protection Unit/Society, State Adoption Resource Agency at State level and District Child Protection Units/Societies of other districts.