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Jammu & Kashmir High Court

Priya Verma And Ors vs Ut Of J&K And Ors on 28 July, 2022

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                           266


                   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

                                                   WP(C) No. 782/2021


Priya Verma and ors                                  ....Applicant(s)/Petitioner(s)



                     Through :- None.
             V/s
UT of J&K and ors                                              .... Respondent(s)
                     Through :-   None.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                       ORDER

28.07.2022 Jammu and Kashmir High Court Bar Association, Jammu has given a protest call to abstain from causing appearance for today in the cases, concerning the issues demanding provisions at the court premises from the Govt., so there is no representation on behalf of the parties.

List the matter on 27.10.2022.

(Rahul Bharti) Judge Jammu:

28.07.2022 Abinash