Jammu & Kashmir High Court
Priya Verma And Ors vs Ut Of J&K And Ors on 28 July, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
266
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 782/2021
Priya Verma and ors ....Applicant(s)/Petitioner(s)
Through :- None.
V/s
UT of J&K and ors .... Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
ORDER
28.07.2022 Jammu and Kashmir High Court Bar Association, Jammu has given a protest call to abstain from causing appearance for today in the cases, concerning the issues demanding provisions at the court premises from the Govt., so there is no representation on behalf of the parties.
List the matter on 27.10.2022.
(Rahul Bharti) Judge Jammu:
28.07.2022 Abinash