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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(ii) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(ii)Where the normal increment in the existing pay scale falls on [1-9-1968] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] or the date from which it is opted by the member of the service the pay in the New Pay Scales shall be fixed on the basis of Pay admissible in the existing Pay Scales on [1-9-1968] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] or the date on which it is opted by the member of the Service including increment.