Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Anil @ Annu Dixit on 19 November, 2015

                        MCRC-5639-2015
           (THE STATE OF MADHYA PRADESH Vs ANIL @ ANNU DIXIT)


19-11-2015

Ms Sudha Shrivastava, learned PL for the petitioner State.

In the course of arguments on admission, on raising certain query, on which Panel Lawyer seeks for a short adjournment for further preparation of the matter to make her further submissions in the matter.

Let it be placed for further arguments in the week commencing th 04 January, 2016.


(U.C. MAHESHWARI)                            (SUSHIL KUMAR GUPTA)
       JUDGE                                         JUDGE