Himachal Pradesh High Court
Khekhi Devi vs . State Of H.P. on 23 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Khekhi Devi vs. State of H.P. CWP No. 8825/2022 .
23.12.2022 Present: Mr. G. R. Palsra, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Addl. A.G. with Mr. Rajat Chauhan, Law Officer, for the respondents.
CWP No. 8825/2022 & CMP No. 17884/2022 Notice. Mr. Rajat Chauhan, learned Law Officer, appears and waives service of notice on behalf of the respondents.
List on 1.1.2023. Reply/instructions in the meanwhile.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 23.12.2022 (pankaj) ::: Downloaded on - 24/12/2022 20:33:38 :::CIS